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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Rajasthan - Subsection

Section 65(1) in Rajasthan Co-operative Societies Act, 2001

(1)The winding up proceedings of a society shall be completed within three years from the date of the order of the winding up, unless the period is extended by the Registrar:Provided that the Registrar shall not grant any . extension for a period exceeding one year at a time and two years in the aggregate.