Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Jharkhand - Subsection Section 64(iii) in Jharkhand Municipal Act, 2011 (iii)To look into complaints of corruption of officials and Mayor, Deputy Mayor, Chairperson or Vice-chairperson and councilors, and
