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Kerala High Court

Inditrade Bussiness Consultants Ltd vs The Assistant Pf Commissioner on 14 June, 2022

Author: Amit Rawal

Bench: Amit Rawal

WP(C) No.3589/2020                                 1/1

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                      THE HONOURABLE MR. JUSTICE AMIT RAWAL
             Tuesday, the 14th day of June 2022 / 24th Jyaishta, 1944
                              WP(C) NO. 3589 OF 2020
   PETITIONER:

          M/S.INDITRADE BUSSINESS CONSULTANTS            LTD, JJ COMPLEX, NEW
          NO.XXXVI-203, DIARY METHANAM ROAD,             EDAPALLY, KOCHI-682 024 NOW
          HAVING OFFICE AT 36, M.E.S COMPLEX,            1553, BANERJI ROAD, RBI
          JUNCTION, KALOOR, KOCHI, KERALA 682            017 REPRESENTED BY MR. SHARATH
          K. ITS DEPUTY MANAGER LEGAL.

   RESPONDENTS:

      1. THE ASSISTANT PF COMMISSIONER, EPFO, REGIONAL OFFICE, KOCHI-682 017.
      2. THE CGIT CUM LABOUR COURT, KARSHAKA ROAD, ERNAKULAM-682 011.


        Writ Petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay the operation, implementation and all further proceedings
   pursuant to Exhibit P2 and Exhibit P4, pending hearing and final disposal
   of the Writ Petition.

        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this Court's order dated
   25.05.2022 and upon hearing the arguments of M/S.SHARAN SHAHIER & P.BENNY
   THOMAS, Advocates for the petitioner and of STANDING COUNSEL for R1, the
   court passed the following:

                                              ORDER

There is a request for adjournment on behalf of the learned counsel for the petitioner.

Post on 25/7/2022 for hearing as a last chance, failing which the interim order would be vacated.

Interim order is extended till 25/7/2022.

14.06.2022 Sd/- AMIT RAWAL, JUDGE 14-06-2022 /True Copy/ Assistant Registrar