Kerala High Court
Inditrade Bussiness Consultants Ltd vs The Assistant Pf Commissioner on 14 June, 2022
Author: Amit Rawal
Bench: Amit Rawal
WP(C) No.3589/2020 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
Tuesday, the 14th day of June 2022 / 24th Jyaishta, 1944
WP(C) NO. 3589 OF 2020
PETITIONER:
M/S.INDITRADE BUSSINESS CONSULTANTS LTD, JJ COMPLEX, NEW
NO.XXXVI-203, DIARY METHANAM ROAD, EDAPALLY, KOCHI-682 024 NOW
HAVING OFFICE AT 36, M.E.S COMPLEX, 1553, BANERJI ROAD, RBI
JUNCTION, KALOOR, KOCHI, KERALA 682 017 REPRESENTED BY MR. SHARATH
K. ITS DEPUTY MANAGER LEGAL.
RESPONDENTS:
1. THE ASSISTANT PF COMMISSIONER, EPFO, REGIONAL OFFICE, KOCHI-682 017.
2. THE CGIT CUM LABOUR COURT, KARSHAKA ROAD, ERNAKULAM-682 011.
Writ Petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay the operation, implementation and all further proceedings
pursuant to Exhibit P2 and Exhibit P4, pending hearing and final disposal
of the Writ Petition.
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of WP(C) and this Court's order dated
25.05.2022 and upon hearing the arguments of M/S.SHARAN SHAHIER & P.BENNY
THOMAS, Advocates for the petitioner and of STANDING COUNSEL for R1, the
court passed the following:
ORDER
There is a request for adjournment on behalf of the learned counsel for the petitioner.
Post on 25/7/2022 for hearing as a last chance, failing which the interim order would be vacated.
Interim order is extended till 25/7/2022.
14.06.2022 Sd/- AMIT RAWAL, JUDGE 14-06-2022 /True Copy/ Assistant Registrar