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[Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act]

State of Himachal Pradesh - Subsection

Section 89(1)(b) in The Himachal Pradesh Panchayati Raj Act, 1994

(b)the Members of the House of People and the Members of the State Legislative Assembly representing a part or whole of the district whose constituencies lie within the district;