Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 91A in The M.P. Irrigation Act, 1931 91A. Commencement of chapter. - This chapter shall be deemed to have come into force on the 27th February, 1948 and shall remain in operation for a period of [ten years from that date.] [Substituted by Act No. 1 of 1953.]
