Section 34A(3) in The Rajasthan Municipalities (Octroi) Rules, 1962
(3)The Incharge of the Excise warehouse shall as soon as after close of every month and not later than 7th of the following month, send a statement to the Board, concerned in Form No. 15 showing the details of goods issued from such warehouse.][Chapter IV-A] [Added by Notification dated 20-10-1994.] Octroi collection through contractor