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[Cites 0, Cited by 0] [Section 129] [Entire Act]

State of Uttar Pradesh - Subsection

Section 129(a) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(a)a register in Form-16 annexed to these rules, is maintained and particulars of such test and examination of lifting appliances, lifting gears and heat treatment as required under Rules 112,117 and 127 are entered in such register;