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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Maharashtra - Subsection

Section 36(2) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(2)The Water User's Association shall adopt the model regulations, with necessary modification, if any, required, after recording reasons necessitating such modification, so however as not to be entirely defeating its nature and purpose,