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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(xxvii) in Faridabad Complex Administration Building Rules, 1989

(xxvii)"habitable room" means a room constructed or adopted to be used by some person either as a living room in which apart of the day is spent or a room in which some person may pass the night and shall include a kitchen but not include a bath-room, water closet or store room or corridor;