Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 22 in The Patents (Amendment) Act, 2002 22. Amendment of section 40.- In section 40 of the principal Act, after the words and figures" under section 35", the words and figures" or makes or causes to be made an application for grant of a patent outside India in contravention of section 39" shall be inserted.
