Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] NCT Delhi - Subsection Section 22(2) in Delhi Ancient and Historical Monuments and Archaeological Sites and Remains Act, 2004 (2)The Director may, with the prior sanction of the Government relinquish the guardianship of a monument which he has assumed under this Act.
