- All prisoners, including under-trials, convicts and detinues, shall be categorized as below:-Category 'I': Will include under-trials, convicts and detenues involved in terrorist and extremist activities, violent and habitual criminals and those prisoners who have escaped earlier.Category 'II': Will include under-trials, convicts and detenues involved in murder, dacoity, robbery, rape and prisoners who are professional killers/organizers, drug peddlers. In this category, violent and indisciplined inmates and inmates who are an escape risk would also be included.
