Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Tripura - Subsection Section 61(7) in The Tripura Co-operative Societies Rules, 1976 (7)The list of valid nomination shall be published in the notice board of the society or any other place as decided by the Election Officer immediately after scrutiny.
