Himachal Pradesh High Court
Sartaj Singh vs . State Of H.P. & Ors. on 24 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Sartaj Singh vs. State of H.P. & ors.
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CWPOA No. 8046/201924.6.2022 Present: Mr. Deepak Sharma, Advocate vice Mr. Manish Sharma, Advocate, for the petitioner.
Mr. Ashok Sharma, A.G. with Mr. Rajinder Singh Dogra, Sr. Addl. A.G., Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. A.Gs., Mr. Bhupinder Thakur & Mr. Yudhvir Singh Thakur, Dy.A.Gs., for the respondents-State.
r to Admit. List along with CWPOA No. 8098/2019.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 24.6.2022 (pankaj) ::: Downloaded on - 25/06/2022 20:03:19 :::CIS