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[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(3)(a) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(a)specialized adoption agencies shall produce all orphaned and abandoned children, who are to be declared legally free for adoption before the Child Welfare Committee within twenty-four hours of receiving such children, excluding the time taken for journey;