Bombay High Court
The Special Director, Directorate Of ... vs Jaipur Ipl Cricket Pvt. Ltd on 14 June, 2023
Bench: K.R. Shriram, M. M. Sathaye
Board Sr.No.:-47
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FEMA APPEAL NO. 1 OF 2020
The Special Director, Directorate Of ....PETITIONER
Enforcement Thr. The Assistant Director
V/S
Jaipur Ipl Cricket Pvt. Ltd. ....RESPONDENT
WITH INTERIM APPLICATION NO. 1706 OF 2020 In FEMA APPEAL 1 OF 2020 The Special Director, Directorate Of ....PETITIONER Enforcement Thr. The Assistant Director V/S Jaipur Ipl Cricket Pvt. Ltd. ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 14th June, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 21/06/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.Page 1/2 ::: Uploaded on - 14/06/2023 ::: Downloaded on - 15/06/2023 16:39:03 :::
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 14/06/2023 ::: Downloaded on - 15/06/2023 16:39:03 :::