Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 7 in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017

7. The period within which Identity Card and certificate of vending shall be issued to the street vendors identified under survey.

- The street vendor identified by the survey shall be issued Identity card and certificate of vending within a maximum period of six [6] months' time from the date of survey.