Section 185(4) in The Punjab Panchayati Raj Act, 1994
(4)The Education and Health Committee shall perform the following functions, namely:-(a)promotion of educational activities in the Zila Parishad area;(b)undertake the planning of education in the district within the framework of the national policy and the national and state plans;(c)survey and evaluate the educational activities of the Zila Parishad;(d)perform such other duties pertaining to education, adult literacy and cultural activities as the Zila Parishad may assign to it ;(e)maintenance of drainage, health services, hospitals, water supply, family welfare and other allied matters.
