Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 8] [Entire Act] State of Punjab - Subsection Section 8(2) in Punjab General Sales Tax Act, 1948 (2)The provisions of sub-sections (3) and (4) and clause (a) of sub-section (6) of section 7 shall apply in respect of application for registration under this section.
