Jammu & Kashmir High Court
Sita Ram And Others vs Union Territory Of J&K on 30 September, 2022
Author: Sanjay Dhar
Bench: Sanjay Dhar
h475
S.No.94
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CRM(M) No.764/2022
Sita Ram and others ...Petitioner/Appellant(s)
Through:-Mr. Abhinav Sharma, Sr. Advocate
with Mr. Krishan Sharma, Advocate.
V/s
Union Territory of J&K ...Respondent(s)
Through:-
Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
ORDER
Issue notice to the respondent. Notice be sent through Mr. Raman Sharma, AAG.
Xerox copy of the trial Court record be summoned.
List on 14th November, 2022.
(Sanjay Dhar) Judge Jammu 30.09.2022 Vinod, PS