Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Sita Ram And Others vs Union Territory Of J&K on 30 September, 2022

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                           h475




                                                                     S.No.94
             HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT JAMMU

                                                   CRM(M) No.764/2022

Sita Ram and others                                  ...Petitioner/Appellant(s)

                               Through:-Mr. Abhinav Sharma, Sr. Advocate
                                        with Mr. Krishan Sharma, Advocate.
            V/s
Union Territory of J&K                                          ...Respondent(s)
                              Through:-
Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                           ORDER

Issue notice to the respondent. Notice be sent through Mr. Raman Sharma, AAG.

Xerox copy of the trial Court record be summoned.

List on 14th November, 2022.

(Sanjay Dhar) Judge Jammu 30.09.2022 Vinod, PS