Bombay High Court
Vinaykumar Rajkumar Jain vs Union Of India, Thr. Ministry Of ... on 15 April, 2019
Bench: Z.A. Haq, Vinay Joshi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL WRIT PETITION NO. 195 OF 2019
Vinaykumar Rajkumar Jain ....Petitioner
V/S
Union Of India, Thr. Ministry Of External ....Respondent
Affairs, Adwait Shashank Manohar For Petitioner CORAM : Z.A. HAQ & VINAY JOSHI, JJ DATE : 15th April, 2019 P.C. :
S.0.to 25-4-19 at the request of Ms.M.Chaundurkar,Adv.for R-1 and 2.
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