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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(2) in The Orissa Contributory Provident Fund Rules, 1938

(2)Any other expression employed in these rules which is defined either in the Provident Fund Act, 1925, or in the Orissa Service Code is used in the sense therein defined.