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[Cites 0, Cited by 0] [Section 151(1)] [Section 151] [Entire Act]

NCT Delhi - Subsection

Section 151(1)(d) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(d)leave his post or duty or the jail without delivering such key to the officer duly authorised to receive the same from him.