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[Cites 0, Cited by 0] [Section 62EH(1)] [Section 62EH] [Entire Act]

State of Jharkhand - Subsection

Section 62EH(1)(f) in Bihar Factories Rules, 1950

(f)Brief description of the measures to be taken to minimise the risk of such an accident in compliance with its legal obligations under relevant safety statutes;