Himachal Pradesh High Court
M/S Naina Enterprises vs . Mohinder Singh & Anr. on 16 March, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
M/s Naina Enterprises vs. Mohinder Singh & anr.
Cr. Revision No.48 of 2022 .
16.03.2022 Present Mr. Vinod Chauhan, Advocate, for the petitioner.
Mr. G.R. Palsra, Advocate, for respondent No.1.
Mr. Shiv Pal Manhans, Additional Advocate General With Mr. Bhupender Thakur And Mr. Yudhvir Singh Thakur, Deputy Advocate Generals, for respondent No.2/State.
As per report of the Registry, sum of Rs.2,33,000/- has been deposited by the petitioner, in terms of order dated 06.01.2022.
Since, parties stand duly served and record of the court below stands received, let this matter listed for final hearing in the first week of May, 2022, before appropriate Bench, as jointly agreed inter se parties.
(Sandeep Sharma) Judge 16th March, 2022 (reena) ::: Downloaded on - 17/03/2022 20:11:41 :::CIS