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[Cites 0, Cited by 0] [Section 209(1)] [Section 209] [Entire Act]

Union of India - Subsection

Section 209(1)(ii) in The Manipur Municipalities Act,1994.

(ii)regulating traffic, and preventing obstruction and encroachments and nuisances on or near public roads, or on or near pontoons bridges, ghats, landing places, river banks or other places of public resort or on places near water works for the supply of drinking water;