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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(2)(a) in The M.P. State Aid to Industries Act, 1958

(a)the manner of election of the members of the Committee referred to in clause [(c)] [Substituted by M.P. Act No. 21 of 1961] of sub-section (1) of Section 4, and the conduct of proceedings of the Committee including the manner in which notice of a meeting shall be given, the fixing of a quorum and the due record of proceedings;