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[Cites 0, Cited by 0] [Section 18B(2)] [Section 18B] [Entire Act]

Union of India - Subsection

Section 18B(2)(e) in The Plantations Labour Act, 1951

(e)the facilities and equipment to be provided to the workers engaged in handling insecticides, chemicals and toxic substances under sub-section (7) of section 18A;