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[Cites 0, Cited by 0] [Section 19B(2)] [Section 19B] [Entire Act]

State of Telangana - Subsection

Section 19B(2)(a) in Telangana Borstal Schools Act, 1925

(a)to visit the school either individually or collectively on such occasions as may be fixed by the rules made under this Act in that behalf for the purpose of ensuring that the provisions of this Act are duly given effect to;