Delhi High Court - Orders
Nitish Kumar & Ors vs Union Of India & Anr on 13 March, 2023
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait, Neena Bansal Krishna
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2977/2023 & CM APPL. 11625-11626/2023
NITISH KUMAR & ORS. .... Petitioners
Through: Mr. Ajay Garg, Ms. Tripti Gola, Ms.
Lhingdeihat Chongloi and Mr. Arvind
Sardana, Advocates
versus
UNION OF INDIA & ANR. .... Respondents
Through: Ms. Shiva Lakshmi, CGSC with Ms.
Avshreya Pratap Singh Rudy, GP,
Ms. Srishti Rawat, Ms. Ridhima
Malhotra, Advocates and Major
Partho Katyayan
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 13.03.2023
1. No time left. It is already 04.35 PM.
2. Renotify on 14.03.2023.
SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J MARCH 13, 2023/rk Signature Not Verified Digitally Signed By:ROHIT KUMAR Signing Date:14.03.2023 12:11