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Delhi High Court - Orders

Nitish Kumar & Ors vs Union Of India & Anr on 13 March, 2023

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait, Neena Bansal Krishna

                          $~28
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 2977/2023 & CM APPL. 11625-11626/2023

                                 NITISH KUMAR & ORS.                               .... Petitioners
                                                    Through:     Mr. Ajay Garg, Ms. Tripti Gola, Ms.
                                                                 Lhingdeihat Chongloi and Mr. Arvind
                                                                 Sardana, Advocates
                                                    versus

                                 UNION OF INDIA & ANR.                             .... Respondents
                                                    Through:     Ms. Shiva Lakshmi, CGSC with Ms.
                                                                 Avshreya Pratap Singh Rudy, GP,
                                                                 Ms. Srishti Rawat, Ms. Ridhima
                                                                 Malhotra, Advocates and Major
                                                                 Partho Katyayan

                                 CORAM:
                                 HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                                 HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
                                                    ORDER

% 13.03.2023

1. No time left. It is already 04.35 PM.

2. Renotify on 14.03.2023.

SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J MARCH 13, 2023/rk Signature Not Verified Digitally Signed By:ROHIT KUMAR Signing Date:14.03.2023 12:11