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[Cites 0, Cited by 0] [Section 221] [Entire Act]

Union of India - Subsection

Section 221(221) in The Railway Protection Force Rules, 1987

221.1Every Post Commander shall enter or cause to be entered reports of all specialoccurrences on railways and all crimes against railway property in such records andregisters and in such manner as are specified in these rules, or as may be specified by the Directives.