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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 2(77) in The Dadra and Nagar Haveli Excise Regulation, 2012

(77)"wort" means the liquor obtained by exhaustion of malt or grain or by the solution of saccharine matter in)he process of brewing.