Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Rajasthan - Subsection Section 35(1) in The Rajasthan Bar Council (First Constitution) Rules, 1961 (1)Until a Chairman is elected to the Bar Council, the functions of the Chairman shall be performed by the Advocate General.
