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State of Punjab - Section

Section 1 in Amritsar Walled City (Recognition of Usage) Act, 2016

1. Definitions.

(1)This Act may be called the Amritsar Walled City (Recognition of Usage) Act, 2016.
(2)It shall be applicable to the walled city.
(3)It shall come into force on and with effect from the date of its publication in the Official Gazette.