Calcutta High Court (Appellete Side)
Ajaan @ Azan Ali @ Ajan @ Azan Ali vs Unknown on 30 May, 2022
Author: Arindam Mukherjee
Bench: Arindam Mukherjee
30.05.2022 IN THE HIGH COURT AT CALCUTTA (vacation Bench) CRIMINAL MISCELLANEOUS JURISDICTION APPELLATE SIDE Court No.5 Item No.21 (OP) CRM (DB) 1431 of 2022 Saswata In Re:- An application for bail under Section 439 of the Code of Criminal Procedure;
And In the matter of : Ajaan @ Azan Ali @ Ajan @ Azan Ali.
...Petitioner Mr. Shashanka Shekhar Saha ...for the Petitioner Mr. N. Ahmed, APP ... for the State On the prayer of the learned advocate for the petitioner, the matter is adjourned and be placed before the regular Bench subject to its convenience immediately after the reopening of the Court.
(Arindam Mukherjee, J.) (Subhendu Samanta, J.) 2