Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 77 in Rajasthan State Dental Council Rules, 2008

77. Bankers of the Council.

- The Bankers of the Council shall be a nationalized Bank as decided by Executive Committee. All funds of the Council shall be paid into the Council's account and shall be withdrawn by means of cheques signed by the Treasurer. The cheques shall also be countersigned by the President of the Council or any other officer authorized by him in this behalf during his absence from headquarters. The cheques books shall remain in the personal custody of the Treasurer.