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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(22) in THE ANDHRA PRADESH ANIMAL FEED (REGULATION OF MANUFACTURE, QUALITY CONTROL, SALE AND DISTRIBUTION) ACT, 2020

(22)“Distributor/Dealer” means the person/company/firm who distributes the animal feed/sells the animal feed on wholesale basis to vendors for retail sales;