Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 16A in The Punjab Agricultural Produce Markets Act, 1961 16A. Removal and Chairman and Vice-Chairman. - Section 16A added by Haryana Act No. 23 of 1972 and omitted by Haryana Act No. 2 of 1989.
