Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 200] [Entire Act] State of Goa - Subsection Section 200(c) in The City of Panaji Corporation Act, 2002 (c)throw any rubbish, dirt, filth or any other thing what-so-ever into or upon the water of such works; or
