Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 31 in Companies (Appointment of Sole Agents) Rules, 1975 31. Whether the sole selling agents themselves are engaged in the manufacture of the same or similar products as the company is manufacturing?
