Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(3)(b) in The Punjab Anatomy Act, 1963 (b)by marriage either with the deceased, or with any relative specifically mentioned in this clause or with any other relative within the aforesaid degrees.