Madhya Pradesh High Court
Netrapal Singh vs The State Of Madhya Pradesh on 19 December, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7875 of 2018 (NETRAPAL SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 19-12-2022 List this case along with Cr.A. No.8301 of 2018.
(SUJOY PAUL) (PRAKASH CHANDRA GUPTA)
JUDGE JUDGE
AT
Signature Not Verified
Signed by: APARNA TIWARI
Signing time: 12/20/2022
12:58:19 PM