Delhi High Court - Orders
Samir Sardana vs Union Of India The Pio Central Reserve ... on 10 April, 2024
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~32, 33, 35, 38 & 41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5242/2024
SAMIR SARDANA ..... Petitioner
Through: None
versus
UNION OF INDIA THE PIO CENTRAL RESERVE POLICE
FORCE ..... Respondent
Through: Mr. Ripu Daman Bhardwaj, CGSC
with Mr. Kushagra Kumar, Mr.
Abhinav Bhardwaj, Advocates.
Mr. R. V. Sinha, Mr. Uzair G.P. and
Mr. A. S. Singh, Advocates.
Mr. Vedansh Anand, GP.
+ W.P.(C) 5243/2024
SAMIR SARDANA ..... Petitioner
Through: None
versus
UNION OF INDIA ..... Respondent
Through: Mr. Ripu Daman Bhardwaj, CGSC
with Mr. Kushagra Kumar, Mr.
Abhinav Bhardwaj, Advocates.
Mr. R. V. Sinha, Mr. Uzair G.P. and
Mr. A. S. Singh, Advocates.
Mr. Vedansh Anand, GP.
+ W.P.(C) 5246/2024
SAMIR SARDANA ..... Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/04/2024 at 04:41:52
Through: None
versus
UNION OF INDIA, NATIONAL INVESTIGATIVE AGENCY
..... Respondent
Through: Mr. Vedansh Anand, GP.
+ W.P.(C) 5253/2024
SAMIR SARDANA ..... Petitioner
Through: None
versus
UNION OF INDIA ..... Respondent
Through: Mr. Vedansh Anand, GP.
+ W.P.(C) 5265/2024
SAMIR SARDANA ..... Petitioner
Through: None
versus
UNION OF INDIA ..... Respondent
Through: Mr. Vedansh Anand, GP.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 10.04.2024 CM APPL. 21469/2024 (Exemption) in W.P.(C) 5242/2024 CM APPL. 21470/2024 (Exemption) in W.P.(C) 5243/2024 CM APPL. 21473/2024 (Exemption) in W.P.(C) 5246/2024 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/04/2024 at 04:41:52 CM APPL. 21538/2024 (Exemption) in W.P.(C) 5253/2024 CM APPL. 21562/2024 (Exemption) in W.P.(C) 5265/2024 Allowed, subject to all just exceptions. W.P.(C) 5242/2024 W.P.(C) 5243/2024 W.P.(C) 5246/2024 W.P.(C) 5253/2024 W.P.(C) 5265/2024
1. There is not appearance on behalf of the Petitioner.
2. In view of the heavy board, list on 20.05.2024.
SUBRAMONIUM PRASAD, J APRIL 10, 2024 hsk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/04/2024 at 04:41:53