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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(6) in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980

(6)Subject to the provisions of this Act, the Committee shall have all the powers necessary for performing its duties and functions under this Act.