Section 64(vii) in Rajasthan Land Revenue (Land Records) Rules, 1957
(vii)There will be a separate Khasra for each village. When there are two or more Patwaris using one map, a copy shall be supplied to each, and each shall write up a separate Khasra for the alleviated portion has been numbered separately from the rest, a separate Khasra will be prepared for that portion.
