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State of Andhra Pradesh - Section

Section 15 in Andhra Pradesh Teachers (Regulation of Transfer) Rules, 2000

15. Notification of vacancies.

- The list of vacancies that are to be filled on transfer as per need and subject requirement, shall be arrived at and displayed on the notice board. The copies of the list of vacancies shall be made available to the teachers, on payment of the cost of the list. The vacancies that will arise at the time of counseling shall also be announced and displayed in the notice board immediately after such vacancies arise.