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State of West Bengal - Section

Section 11 in West Bengal Advocates Welfare Corporation Act, 2012

11. Establishment of Construction and Engineering Wing.

- The Corporation shall establish construction in engineering wing for the purpose of the construction of housing and maintenance thereof as a part of welfare measure for the advocates coming under the purview of this Act:Provided that the engineer from engineering cadre shall be deputed for the purpose of this Act from the Public Works Department of the State Government.