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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(j) in The Darjeeling Gorkha Hill Council Act, 1988

(j)the fee to be paid on an election petition;
(jj)[ the requisitioning of vehicles and premises in connection with the conduct of elections and the penalty for contravention of any order regarding such requisitioning;] [Clause (jj) inserted by W.B. Act 5 of 1989.]