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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(2)(m) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(m)to appoint committees or boards to review the utility and practicability of existing courses of studies and the desirability or necessary of reviewing or modifying them in the light of new knowledge;