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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Punjab - Subsection

Section 55(1) in The Punjab Factory Rules, 1952

(1)Without prejudice to the provisions of sub-section (1) of section 21 of the Act in regard to the fencing of machines the further precautions specified in Schedules [ - ] [Words 'I to IV' omitted by Punjab Government Gazette L.S.P. III dated 30.8.1996.] annexed hereto shall apply to the machines noted in each Schedule.[Schedule I] [Substituted by Punjab Government Gazette L.S.P. III dated 19.3.1991.]Textile machinery except machinery used in Jute Mills